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Calcutta HC: Ramkrishna Mission Can’t Reject Professor’s Appointment Solely over Online Opinions - (03 Sep 2025)

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Calcutta High Court directed the Ramkrishna Mission to appoint an eligible assistant professor, ruling that differing views on social media can't justify denial. The court held that the college isn’t a minority institution and can't limit hires based on ideological alignment.

Tags : CALCUTTA HIGH COURT   PROFESSOR   APPOINTMENT   SOCIAL MEDIA  

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