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Calcutta HC Rejects PIL Requesting CBI Investigation in 15-Year Caste Certificate Fraud Allegations - (03 Sep 2025)

CRIMINAL

Calcutta High Court has dismissed a PIL seeking cancellation of caste certificates and a CBI probe into alleged irregular grant of caste certificates over 15 years, stating that statutory remedies under the SC/ST Act have already been availed by the party.

Tags : CALCUTTA HIGH COURT   PIL   CBI   CASTE CERTIFICATES  

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