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SC: TET Qualification Mandatory for Teachers in Minority Institutions - (02 Sep 2025)

SERVICE

SC has stated that on applicability of Teachers' Eligibility Test to in-service teachers in minority institutions, those aspiring for appointment & those in-service teachers aspiring for appointment through promotion must qualify TET or else they would have no right for consideration.

Tags : SUPREME COURT   TEACHERS' ELIGIBILITY TEST   MINORITY INSTITUTIONS  

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