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SC Criticizes NGT for Outsourcing its Responsibilities to External Committees - (02 Sep 2025)

ENVIRONMENT

Supreme Court while criticizing National Green Tribunal (NGT) for functioning like a rubber stamp by outsourcing its responsibilities to external committees, has observed that the adjudicatory functions of NGT cannot be assigned to committees, even expert committees.

Tags : SUPREME COURT   NATIONAL GREEN TRIBUNAL   ADJUDICATORY FUNCTIONS  

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