Delhi High Court Dismisses Bail Pleas of Umar Khalid and Other Accused in 2020 Delhi Riots Case - (02 Sep 2025)
CRIMINAL
Delhi High Court has passed an order, denying bail to Umar Khalid, Sharjeel Imam and seven other accused persons in the 2020 Delhi riots case.
Tags : DELHI HIGH COURT BAIL PLEAS UMAR KHALID DELHI RIOTS CASE
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