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Delhi High Court Dismisses Bail Pleas of Umar Khalid and Other Accused in 2020 Delhi Riots Case - (02 Sep 2025)

CRIMINAL

Delhi High Court has passed an order, denying bail to Umar Khalid, Sharjeel Imam and seven other accused persons in the 2020 Delhi riots case.

Tags : DELHI HIGH COURT   BAIL PLEAS   UMAR KHALID   DELHI RIOTS CASE  

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