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Supreme Court Judges Launch Schemes for Human -Wildlife Conflict - (01 Sep 2025)

CIVIL

Supreme Court Judges have launched Scheme on Access to Justice for Victims of Human-Wildlife Conflict, 2025 and the Supporting Potential and Resilience of the Unseen, Held-back and Affected Scheme, 2025 for victims of Human -Wildlife Conflict.

Tags : SUPREME COURT   HUMAN -WILDLIFE CONFLICT   SUPPORTING POTENTIAL  

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