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SC: WB SSC Gives Undertaking to Bar Tainted Candidates from Fresh Recruitment Exams - (01 Sep 2025)

SERVICE

West Bengal School Service Commission has given an undertaking barring candidates, who had been specifically found to be tainted in relation to the 'cash-for-jobs' scam, from appearing in fresh recruitment exams. The undertaking was given after a stern warning from the Supreme Court.

Tags : SUPREME COURT   SCHOOL SERVICE COMMISSION   FRESH RECRUITMENT EXAMS  

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