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SC Issues Notice in Plea to Bring Bar Councils under POSH Act - (29 Aug 2025)

CIVIL

Supreme Court has issued notice to the Union of India and the Bar Council of India in a plea seeking extension of protection under the Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 to women advocates practicing before courts.

Tags : SUPREME COURT   BAR COUNCILS   POSH ACT  

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