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P&H HC Directs Counselling of Minor Girl Held in Illegal Custody of Mother - (28 Aug 2025)

CIVIL

Punjab and Haryana High Court has directed PGIMER, Chandigarh to counsel a minor girl who was allegedly held in illegal custody of her mother in the premises of Dera Sacha Sauda, Sirsa.

Tags : P&H HIGH COURT   MINOR GIRL   ILLEGAL CUSTODY  

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