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Delhi Court Acquits Six Men in Relation to the 2020 North-East Delhi Riots - (28 Aug 2025)

CRIMINAL

A Delhi Court while acquitting six accused in case relating to the 2020 North-East Delhi Riots, has stated that there was “egregious padding of evidence” by the Investigating officer, resulting in “serious trampling” of rights of the accused persons.

Tags : DELHI COURT   DELHI RIOTS   ACCUSED PERSONS  

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