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Kerala HC: No Privacy Concerns because of Automated Cameras for Traffic Enforcement - (28 Aug 2025)

CIVIL

Kerala High Court has negated privacy concerns regarding automated cameras deployed for traffic enforcement. The Court observed that images of traffic violations are encrypted, transmitted only to government-controlled servers, and verified through the National Informatics Centre's application.

Tags : KERALA HIGH COURT   AUTOMATED CAMERAS   TRAFFIC ENFORCEMENT  

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