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Govt. Notifies Aadhaar Act, Operationalises Some of Its Provisions - (13 Jul 2016)

Union Government has notified Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 and operationalised some of its provisions, giving a legal shape to UIDAI.

Tags : UNION GOVERNMENT   AADHAAR (TARGETED DELIVERY OF FINANCIAL AND OTHER SUBSIDIES   BENEFITS AND SERVICES) ACT   2016  

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