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Petition Challenges LG’s Notification Allowing Police Video Testimony from Police Stations - (27 Aug 2025)

CIVIL

A plea in Delhi HC contests LG VK Saxena’s order permitting police officers to depose via video from police stations, calling it violative of Section 308 of Bharatiya Nagarik Suraksha Sanhita, 2023, fair trial rights, and judicial independence.

Tags : DELHI HIGH COURT   VIDEO TESTIMONY   FAIR TRIAL   JUDICIAL INDEPENDENCE  

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