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NEET-UG 2025: Rajasthan HC Grants Relief to OBC-NCL Candidate Treated as General - (27 Aug 2025)

EDUCATION

Rajasthan HC directed that a candidate, wrongly treated under General category in NEET-UG admissions despite OBC-NCL State certificate, be considered under OBC-NCL for state quota seats. State told to extend benefit to similarly placed candidates.

Tags : RAJASTHAN HC   OBC-NCL   STATE QUOTA   RESERVATION  

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