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Karnataka HC Orders ?15 Lakh Compensation to Student Denied MBBS Admission Despite Paying Fee - (27 Aug 2025)

CIVIL

Karnataka HC has directed Sri Siddhartha Medical College to pay ?15 lakh to a student who was wrongfully denied MBBS admission in 2017-2018 despite timely fee payment. Court held that the college acted illegally by demanding a bank guarantee not required under rules.

Tags : KARNATAKA HC   MBBS ADMISSION   SRI SIDDHARTHA MEDICAL COLLEGE   BANK GUARANTEE  

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