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Chhattisgarh High Court 'Shocked' After Phenyl Found In Mid-Day Meal - (27 Aug 2025)

CRIMINAL

Chhattisgarh High Court took suo motu cognisance, after phenyl was found in food of 426 students at Pakela Residential Potacabin School, terming it a “criminal act.” Court directed strict food safety protocols, accountability of officials, and warned that lapses would be dealt with seriously.

Tags : CHHATTISGARH HC   FOOD SAFETY   PHENYL   MID-DAY MEAL  

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