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SC: SIT Inquiry Ordered into Vantara Wildlife Centre - (26 Aug 2025)

CIVIL

SC has ordered the constitution of Special Investigation Team, headed by ex-SC Judge Justice J Chelameswar, to investigate Vantara (Greens Zoological Rescue and Rehabilitation Centre) on animal acquisition and compliance with Wildlife Protection Act, 1972.

Tags : SUPREME COURT   SIT   WILDLIFE   VANTARA   FACT-FINDING  

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