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Delhi HC Removes 'Unkind' Mark; Grants Mankind Pharma Higher Protection Over 'Kind' Marks - (25 Aug 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has held that Mankind Pharma Limited deserves stronger protection for its “Kind” family marks, ordering “Unkind” to be removed from the Trademarks Register. The Court ruled that minor changes can't justify using a well-known pharma family mark.

Tags : DELHI HIGH COURT   MANKIND PHARMA   TRADEMARKS REGISTER  

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