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Uttarakhand HC Bars Media from Reporting Courtroom Talks; Warns of 'Growing Gun Culture' in Polls - (25 Aug 2025)

ELECTION

Uttarakhand HC while monitoring Nainital panchayat poll violence has barred media from reporting courtroom discussions, permitting only orders to be published. The Court also flagged the alarming rise of “gun culture” and impleaded State Home Secretary & DGP to curb electoral violence.

Tags : UTTARAKHAND HIGH COURT   PANCHAYAT POLLS   MEDIA REPORTING   GUN CULTURE  

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