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SC: Gujarat Must Rationalise Pay as Contractual Asst Professors Paid Only ?30K - (25 Aug 2025)

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Supreme Court has slammed State of Gujarat for paying contractual Assistant Professors Rs. 30,000 while regulars earn Rs. 1L+ for identical work. Calling it “disturbing,” the Court upheld minimum pay parity and urged the State to rationalise the pay structure.

Tags : SUPREME COURT   STATE OF GUJARAT   MINIMUM PAY PARITY  

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