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SC: Andhra Pradesh FROs Declared ‘State Forest Service’, Eligible for IFoS Promotion - (25 Aug 2025)

SERVICE

SC has held that Andhra Pradesh Forest Range Officers are part of the State Forest Service and are eligible for IFS promotion once approved by Centre. It directed their inclusion in future recruitment but denied retrospective relief due to delay and seniority issues.

Tags : SUPREME COURT   FROS   STATE FOREST SERVICE   INDIAN FOREST SERVICE   PROMOTION  

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