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SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs - (20 Aug 2025)

CIVIL

Supreme Court has directed the Archaeological Survey of India (ASI) to oversee repair and renovation of the 14th-century Ashiq Allah Dargah and Chillagah of Baba Farid in Delhi’s Mehrauli Archaeological Park, stressing preservation of heritage while ensuring no cover for unauthorised constructions.

Tags : SUPREME COURT   MEHRAULI ARCHAEOLOGICAL PARK   ASHIQ ALLAH DARGAH  

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