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SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments - (20 Aug 2025)

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Supreme Court has dismissed West Bengal’s review petition against its April 3 ruling that invalidated nearly 25,000 SSC appointments. It held that the selection was compromised by fraud and illegalities, stressing purity of recruitment must prevail over individual hardship.

Tags : SUPREME COURT   WEST BENGAL   SSC SCAM   RECRUITMENT  

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