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Madras HC: Suspecting Wife’s Fidelity is Also Domestic Violence - (13 Jul 2016)

Madras HC has held that suspecting wife’s fidelity, questioning her for moving about with almost every other person, including her father, also amounts to domestic violence, entitling her subjected to “emotional abuse” under Protection of Women from Domestic Violence Act 2005.

Tags : MADRAS HC   DOMESTIC VIOLENCE  

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