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SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting - (19 Aug 2025)

ELECTION

Supreme Court has dismissed Chetan Ahire’s petition challenging the 2024 Maharashtra Assembly elections and further rejected allegations of 75 lakh bogus votes and discrepancies in 95 constituencies.

Tags : SUPREME COURT   ASSEMBLY ELECTIONS   BOGUS VOTING   BOMBAY HIGH COURT  

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