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Chhattisgarh HC takes Suo-Motu Cognizance of Unregulated Knife Sales - (19 Aug 2025)

CIVIL

Chhattisgarh High Court while taking suo motu cognisance of rising stabbings in Bilaspur has linked the surge to unchecked knife sales in local shops and directed the Home Department's Principal Secretary to file a personal affidavit on measures taken.

Tags : CHHATTISGARH HIGH COURT   KNIFE TRADE   STABBING INCIDENTS  

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