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HP HC: Non-Production of Seal Does Not Vitiate Trial - (19 Aug 2025)

NARCOTICS

Himachal Pradesh High Court upheld a 4-year NDPS sentence, ruling that non-production of the sealing device doesn’t invalidate the trial. The Court also cited untampered evidence and dismissed minor discrepancies.

Tags : HIMACHAL PRADESH HIGH COURT   NDPS ACT   CONTRABAND   SEAL  

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