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SC Flags Conflict in AMU VC Appointment; Husband Presided Over Meeting That Shortlisted Wife - (18 Aug 2025)

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CJI-led bench expressed concerns over Prof. Naima Khatoon’s appointment as AMU VC, noting her husband, then officiating VC attended the meeting that shortlisted her. The court said such participation "raises doubts" and emphasised on recusal norms.

Tags : SUPREME COURT   ALIGARH MUSLIM UNIVERSITY   NAIMA KHATOON   CONFLICT OF INTEREST   APPOINTMENT    

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