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Kerala HC Denies to Intervene in NGT Order on Diesel Vehicles Ban - (13 Jul 2016)

Kerala HC has denied to intervene in vacating a stay order against operation of a National Green Tribunal (NGT) circuit bench order on imposition of ban on diesel vehicles of 2,000cc engine capacity and above, as well running 10-year-old diesel vehicles in six cities in Kerala.

Tags : KERALA HC   NGT  

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