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SC Clubs 81 FIRs Against Builder, Grants 6-Month Bail to Aid Settlement with Home Buyers - (18 Aug 2025)

CRIMINAL

SC has clubbed 81 FIRs against builder Alok Kumar in ?13.94cr fraud case and granted 6-month bail to enable settlement with home buyers. Court said prolonged custody will not help victims and ordered deposit of ?9.94cr with conditions.

Tags : SUPREME COURT   FIR CLUBBING   ALOK KUMAR   REAL ESTATE FRAUD   HOME BUYERS   TEMPORARY BAIL  

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