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SC Reserves Order on NHAI Plea Over Toll Suspension on NH 544 Due to 12-Hour Traffic Block - (18 Aug 2025)

CIVIL

SC has reserved order on NHAI's plea against Kerala High Court ruling suspending toll at Paliyekkara due to poor road conditions. The bench questioned toll collection amid 12-hour traffic jams.

Tags : SUPREME COURT   PALIYEKKARA TOLL   KERALA HIGH COURT   INFRASTRUCTURE   TRAFFIC BLOCK  

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