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Allahabad HC Grants Bail to AMU Professor Accused of Linking Rape to Hindu Scriptures - (14 Aug 2025)

CRIMINAL

The Allahabad High Court has granted anticipatory bail to AMU professor Dr. Jitendra Kumar booked for referring to examples from Hindu mythology during a lecture of “Rape".

Tags : ALLAHABAD HIGH COURT   AMU   ANTICIPATORY BAIL   HINDU MYTHOLOGY   FREEDOM OF EXPRESSION   ACADEMIC FREEDOM   IPC 153A   295A  

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