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Supreme Court Vacates Stay on Telangana HC Order Quashing Nomination of 2 MLCs - (14 Aug 2025)

CONSTITUTION

SC has vacated the stay on Telangana HC order quashing MLC nominations of Prof. Kodanda Rama Reddy & Amer Ali Khan, ruling that stay was a mistake. Future nominations subject to final outcome; previous oaths annulled.

Tags : SUPREME COURT   TELANGANA HC   MLC NOMINATIONS   STAY DELETED   KODANDA RAMA REDDY   AMER ALI KHAN   GOVERNOR’S QUOTA   HIGH COURT  

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