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Delhi High Court Orders Centre to Find a ‘Suitable Bungalow’ for Selja - (25 Aug 2015)

Delhi High Court has asked Centre to look for a type-VII bungalow or type-VI single-storey bungalow for Rajya Sabha MP and former Union minister Kumari Selja and inform the court by Friday.

Tags : DELHI HIGH COURT  SELJA  

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