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Bar Council of India Imposes 3-Year Moratorium on New Legal Education Centers - (14 Aug 2025)

EDUCATION

The Bar Council of India has enforced a 3-year moratorium on new law colleges and courses. It aims to curb substandard institutions and academic malpractice. Only select proposals for disadvantaged groups or regions may be considered under strict rules.

Tags : BAR COUNCIL OF INDIA   LEGAL EDUCATION   MORATORIUM   LAW COLLEGES   RULES OF LEGAL EDUCATION  

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