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SC Orders District-Wise Survey to Ensure POSH Act Compliance by Employers - (13 Aug 2025)

SERVICE

The Supreme Court has directed all States and UTs to conduct a district-wise survey within 6 weeks to ensure compliance with the POSH Act, especially regarding the constitution of Internal Committees in both government and private institutions.

Tags : POSH ACT   INTERNAL COMMITTEE   SUPREME COURT   LABOUR COMMISSIONER   DISTRICT OFFICER   WORKPLACE HARASSMENT   COMPLIANCE SURVEY   NALSA   SHEBOX  

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