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SC Appoints Justice Nageswara Rao as Ombudsman of Bihar Cricket Association - (13 Aug 2025)

FAMILY

SC appointed Justice L. Nageswara Rao as Ombudsman of Bihar Cricket Association, citing “dirty politics” and misuse of public funds. The Court, while acting under Article 142 of the Constitution has set aside earlier appointments to ensure smooth functioning of the association.

Tags : SUPREME COURT   BIHAR CRICKET ASSOCIATION   OMBUDSMAN   JUSTICE NAGESWARA RAO   BCCI   ARTICLE 142  

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