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SC: All Stray Dogs in Delhi To Be Shifted To Shelters; No Release Back To Streets - (12 Aug 2025)

CIVIL

SC has ordered Delhi-NCR authorities to capture stray dogs, house them in shelters, and never release them back. The Court has also warned obstructionists of penal action.

Tags : SUPREME COURT   STRAY DOGS   DOG BITES   RABIES   JB PARDIWALA   R MAHADEVAN  

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