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SC Quashes Army’s Gender-Biased JAG Policy as ‘Against Equality’ - (11 Aug 2025)

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Supreme Court struck down Army policy reserving more JAG posts for men, holding it discriminatory. The Court has ordered gender-neutral recruitment and a common merit list, with at least 50% vacancies allocated to women for prior exclusion.

Tags : SUPREME COURT   INDIAN ARMY   JAG RECRUITMENT   GENDER EQUALITY   DISCRIMINATION  

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