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SC to Jharkhand HC Judges: Take Leave to Clear Pending Judgments - (11 Aug 2025)

CIVIL

Supreme Court (SC) has urged Jharkhand High Court judges to take leave and pronounce long-pending judgments, noting 61 cases still unresolved. SC stressed timely, reasoned orders over excessive jurisprudential focus.

Tags : SUPREME COURT   JHARKHAND HIGH COURT   RESERVED JUDGMENTS   JUDICIAL DELAY  

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