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SC: For Welfare Purposes Like Pension Scheme, Expression 'Mother' Should Not be a Static Expression - (08 Aug 2025)

SERVICE

Supreme Court while hearing a matter regarding pension benefit to a stepmother who raised a deceased officer’s son from a very young age, has stated that for welfare purposes like pension scheme, the expression 'mother' should not be a static expression.

Tags : SUPREME COURT   STATIC EXPRESSION   PENSION BENEFIT  

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