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SC Upholds Conviction of Father who Repeatedly Raped Daughter - (07 Aug 2025)

CRIMINAL

Supreme Court while upholding a father’s conviction for repeatedly raping his minor daughter, has observed that no daughter, however aggrieved, would fabricate charges of this magnitude against her own father merely to escape household discipline.

Tags : SUPREME COURT   MINOR DAUGHTER   FATHER’S CONVICTION  

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