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Supreme Court Dismisses Justice Yashwant Verma’s Petition Challenging in-house Inquiry Report - (07 Aug 2025)

CIVIL

Supreme Court has dismissed a writ petition filed by Justice Yashwant Verma which challenged the in-house inquiry report in the cash-at-home scandal and former CJI Sanjiv Khanna's recommendation made to the President and the Prime Minister for Justice Varma's removal.

Tags : SUPREME COURT   INQUIRY REPORT   JUSTICE YASHWANT VERMA  

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