SC: GUVNL Cannot be Guided by its Own Commercial Interests - (05 Aug 2025)
ELECTRICITY
Supreme Court has observed that Gujarat Urja Vikas Nigam Limited (GUVNL) cannot be guided only by its own commercial interests, like a private business entity and it's conduct, as a State-instrumentality, must be of the standard of a model citizen.
Tags : GUVNL COMMERCIAL INTERESTS PRIVATE BUSINESS ENTITY
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