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Bombay High Court to Get New Bench at Kolhapur District - (04 Aug 2025)

CIVIL

Bombay High Court is set to get a new bench at Kolhapur district which will commence its sitting from August 18. A notification in this regard was issued by Bombay High Court Chief Justice Alok Aradhe.

Tags : BOMBAY HIGH COURT   KOLHAPUR DISTRICT   AUGUST 18  

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