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SC: Delhi HC Can Restrict Senior Advocate Designation to Its Own Retired Judges - (01 Aug 2025)

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Supreme Court upheld a Delhi High Court rule that bars retired judges from other states from applying for Senior Advocate designation in Delhi, finding no illegality in such a restriction aimed at internal standards.

Tags : SENIOR ADVOCATE   HIGH COURT RULES   RETIRED JUDGES   DESIGNATION   PROFESSIONAL REGULATION  

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