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Supreme Court: ‘Himachal May Disappear’, Flags Environmental Crisis - (01 Aug 2025)

ENVIRONMENT

Supreme Court raised a strong alarm about the environmental degradation in Himachal Pradesh, stating that the entire state may vanish if development continues at the cost of ecology. It stressed that revenue generation must never override environmental safety.

Tags : HIMACHAL PRADESH   SUSTAINABLE GROWTH   SUPREME COURT  

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