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Madras HC: No Political Symbols or Leader Photos in Welfare Ads - (01 Aug 2025)

ELECTION

Madras High Court, in an interim order, barred the use of party names, symbols, or photos of former Chief Ministers in Government welfare scheme advertisements, stating it violates the neutrality of public administration.

Tags : POLITICAL NEUTRALITY   GOVERNMENT ADVERTISEMENT   PUBLIC FUNDS   MADRAS HC  

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