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Kerala High Court Stays State Government’s Decision of Allowing Euthanasia of Stray Dogs - (31 Jul 2025)

CIVIL

Kerala High Court has stayed Kerala Government’s decision of implementing euthanasia of stray dogs under the Prevention of Cruelty to Animals (Animal Husbandry Practice and Procedures) Rules, 2023.

Tags : KERALA HIGH COURT   KERALA GOVERNMENT   EUTHANASIA   STRAY DOGS  

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