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SC Reserves Order on Surrogacy for Couple Who Froze Embryos Before Age Bar in Surrogacy Act - (30 Jul 2025)

LAW OF MEDICINE

Supreme Court has reserved its order on whether a couple who froze embryos before the Surrogacy (Regulation) Act, 2021 came into effect, can proceed with surrogacy despite exceeding the age limit set under the Act.

Tags : SUPREME COURT   AGE BAR   SURROGACY ACT  

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